Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Chattisgarh High Court

Gajanand Sahu vs State Of Chhattisgarh 4 Wps/3202/2018 ... on 20 April, 2018

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                             Order Sheet

                                      WPS No. 4883 of 2017

                      Gajanand Sahu Versus State of Chhattisgarh & Ors.




20.04.2018

Ms. Fouzia Mirza, Advocate for petitioner.

Shri Shashank Thakur, Government Advocate for State. The State counsel is directed to file their reply within a period of 3 days from today and the matter be listed for further consideration in next week.

Sd/-

(P. Sam Koshy) JUDGE Sumit