Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(1) in Government Savings Promotion General Rules, 2018

(1)The Accounts Office shall be responsible for;
(a)opening of Accounts, accepting deposits, making payments, closing and transferring accounts under these rules and maintaining records thereof;
(b)providing services and facilities to the depositor as provided in these rules as well as in the provisions of the Savings Schemes.