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[Cites 0, Cited by 0] [Section 26(5)] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(5)(a) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(a)the extent and nature of the use of genetic material of the claimant in the development of the variety relating to which the benefit sharing has been claimed;