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[Cites 0, Cited by 0] [Section 17(7)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(7)(b) in Telangana Pawn Brokers Act, 2002

(b)the power to seal any box, receptacle, room or building where any accounts, registers or other documents are kept or reasonably believed to be kept and if the owner or any other person in occupation leaves the premises or refuses to open the box, receptacle, room or building or is not available, then to break open such box, receptacle, room or building on authorisation in writing by the officer referred to in sub-section (3) of this section;