Allahabad High Court
M/S Ahuja Goods Carrier And Another vs State Of U.P. on 6 February, 2020
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 11738 of 2006 Applicant :- M/S Ahuja Goods Carrier And Another Opposite Party :- State of U.P. Counsel for Applicant :- Manish Tiwary Counsel for Opposite Party :- Govt. Advocate Hon'ble Sudhir Agarwal,J.
1. Called in revise. None appeared to press this application.
2. This is an application filed under Section 482 Cr. P. C. It is an old matter pending since 2006.
3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.
4. Dismissed accordingly.
Order Date :- 6.2.2020 I. Batabyal