Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 10 in The National Commission For Safai Karamcharis Act, 1993 10. Central Government to consult Commission . - The Central Government shall consult the Commission on all major policy matters affecting Safai Karamcharis.
