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State of Uttar Pradesh - Section

Section 1 in U.P. State Legislature (Member's Emoluments and Pension) Rules, 1981

1. Short title and commencement.

(1)These rules may be called the Uttar Pradesh State Legislature (Member's Emoluments and Pension) (Twenty-sixth Amendment) Rules, 2017.
(2)They shall come into force from the date of their publication in the Gazette.