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Gujarat High Court

Parth Rasiklal Panchal vs Joint Admision Committee For ... on 6 October, 2006

Author: Akil Kureshi

Bench: Akil Kureshi

SCA/21119/2006                   1/1                     ORDER


            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

           SPECIAL CIVIL APPLICATION No. 21119 of 2006


=========================================================
          PARTH RASIKLAL PANCHAL - Petitioner(s)
                           Versus
        JOINT ADMISION COMMITTEE FOR PROFESSIONAL
           COURSES(TECHNICAL & 2 - Respondent(s)
=========================================================
Appearance :
MR MITUL K SHELAT for Petitioner(s) : 1,
None for Respondent(s) : 1, 3,
GOVERNMENT PLEADER for Respondent(s) : 2,
=========================================================
            CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI



                       Date : 06/10/2006


ORAL ORDER

Notice returnable on 12th October, 2006 Direct service is permitted.

(Akil Kureshi, J.) (raghu)