Gujarat High Court
Parth Rasiklal Panchal vs Joint Admision Committee For ... on 6 October, 2006
Author: Akil Kureshi
Bench: Akil Kureshi
SCA/21119/2006 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No. 21119 of 2006
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PARTH RASIKLAL PANCHAL - Petitioner(s)
Versus
JOINT ADMISION COMMITTEE FOR PROFESSIONAL
COURSES(TECHNICAL & 2 - Respondent(s)
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Appearance :
MR MITUL K SHELAT for Petitioner(s) : 1,
None for Respondent(s) : 1, 3,
GOVERNMENT PLEADER for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 06/10/2006
ORAL ORDER
Notice returnable on 12th October, 2006 Direct service is permitted.
(Akil Kureshi, J.) (raghu)