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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(2)(e) in The Jammu and Kashmir State Town Planning Act, 1963

(e)the kinds of expenditure connected with town planning which shall be met out of current revenue and those that shall be met out of loans of other capital receipts;