Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 30 in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 30. Seal. - The Custodian shall have a seal which will bear the words "Custodian of Evacuee Property".
