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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(1) in Incentives to Industries in Bihar, 1986

(1)The State Government's objective is to have accelerated growth of industries in the State in all sectors, namely, Large, Medium, Small and Tiny. Development of Khadi, Village and Cottage Industries, Handloom, Sericulture and Handicrafts will receive special attention.