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[Cites 2, Cited by 1]

Karnataka High Court

Smt G Sangeetha W/O.Dr Chandrashekar vs The State Of Karnataka on 28 August, 2012

Bench: N.Kumar, H.S.Kempanna

                             1

 THE HIGH COURT OF KARNATAKA AT BANGALORE

     DATED THIS THE 28TH DAY OF AUGUST, 2012

                        PRESENT

         THE HON'BLE MR. JUSTICE N.KUMAR

                           AND

       THE HON'BLE MR.JUSTICE H.S.KEMPANNA

          WRIT PETITION NO.37371/2011 (S-KAT)

BETWEEN

Smt. G. Sangeetha
W/o. Dr. Chandrashekar
Working as Superintendent of Police
at Mysore Sub-Division on the eve of
Her deputation at Mysore and posted on
Deputation to Hubli Electricity Company
(HESCOM) and permanent R/at.No.233/C,
Alenahalli, Nethaji Nagar, Police Layout,
1st Stage, Lalitadripura Post
Mysore - 570 010.                       ... Petitioner

(By Sri. M. Narayanabhat, Adv., for
    M/s. Subbarao & Co.,)

AND:

1.     The State of Karnataka
       Rep. by its Principal Secretary
       Department of Home
       Vidhana Soudha
       Bangalore 560 001.

2.     The Director General and
       Inspector General of Police,
                            2

     Karnataka state,
     Nrupathunga road,
     Bangalore 560 001.

3.   Sri G. T. Naik
     Aged about 54 years
     Working as Deputy Superintendent of
     Police (Crime),
     Office of the Assistant Inspector General of
     Police (Crime), 4th Floor, Nrupathunga
     Road, Bangalore 560 001.

4.   Sri. Naik S S
     Aged about 56 years
     Working as Deputy Superintendent of
     Police, CID Economic Offence
     Carlton House
     Bangalore.

5.   Sri Papaiah J
     Aged about 55 years
     Working as Deputy Superintendent of
     Police, Railways
     Hubli.

6.   Sri H R Mahadevaiah
     Aged about 56 years
     working as Deputy Superintendent of
     Police, Kollegal Sub Division
     Chamarajanagar district.

7.   Sri. Mohd Ishtiaq Jameel
     Aged about 56 years
     Working as Deputy Superintendent of
     Police, High Court Vigilance
     Bangalore 560 001.

8.   Sri Santhoshkumar
     Aged about 55 years
                             3

      Working as Deputy Superintendent of
      Police, Karkala Sub-division
      Udupi District.

9.    Sri. Bhavimani G S
      Aged about 55 years
      Working as Deputy Superintendent of
      Police, VVIP Security
      Office of the Commissioner of Police
      Bangalore 560 001.

10.   Sri. Joshi Shrinath Mahadev
      S/o.Mahadev
      Aged about 39 years
      Working as Assistant Commissioner of
      Police, South Sub Division
      Hubli.

11.   Sri Vedamurthy
      S/o.D C Basavaraju
      Aged about 36 years
      Working as Deputy Commissioner
      of Police, Chikkamagalur.

12.   Sri K M Shanatharaju
      S/o.K Mahadevappa
      Aged about 36 years
      Working as Deputy Commissioner
      of Police, Morke Sub Division
      Belgaum.

13.   Sri Hanumantharaya
      S/o.Basavaraj Hospeti
      Working as Deputy Superintendent of
      Police, Challakere Sub Division
      Chitradurga district.

14.   Sri Devaraj D
      Aged about 40 years
                            4

      Working as Deputy Superintendent of
      Police, Special Enquiries,
      Economic Office, CID Carlton House
      Bangalore 560 001.

15.   Sri Chandrakanth M V
      Aged about 42 years
      Working as Deputy Superintendent of
      Police, Special Enquiries,
      Economic Office, CID Carlton House
      Bangalore 560 001.

16.   Smt Siri Gowri
      Aged about 34 years
      Working as Deputy Superintendent of
      Police, State Intelligence
      Bangalore.

17.   Dr Dharanidevi K
      Aged about 42 years
      Working as Deputy Superintendent of
      Police, (Departmental Enquiries)
      Office of the Inspector General of
      Police, Southern Range,
      Mysore.

18.   Smt Savitha S
      W/o. Naranaswamy
      Aged about 41 years
      Working as Deputy Superintendent of
      Police, Gulbarga Sub Division
      Permanently R/at.No.402, A-1,
      Sharavathi Block, National Games Village
      Koramangala, Bangalore.

19.   Sri Babasaheb Kodabagi
      Aged about 36 years
      Working as Deputy Superintendent of
      Police, Raichur Sub Division, Raichur.
                             5

20.   Smt Maduraveena M L
      W/o. Veerabhadrappa S Jamdar
      Aged about 38 years
      Working as Deputy Superintendent of
      Police, CID Homicide Burglary Squad
      Bangalore 560 001.

21.   Sri Abdul Ahad
      aged about 34 years
      working as deputy superintendent of
      police, karnataka lokayukta
      city division, m s building
      bangalore 560 001

22.   Sri Girish S
      S/o.B Shivappa
      Working as Deputy Superintendent of
      Police, Karnataka Lokayukta
      City Division, M S Building
      Bangalore 560 001.

23.   Sri Puttamadaiah M
      Aged about 42 years
      Working as Deputy Superintendent of
      Police, Panambur Sub Division
      Mangalore.                     ... Respondents

(By Sri. Ranganatha S. Jois, Adv., for C/R.18 & R.21
    Sri. S.G.Pandit Adv., for R.20, R.3 to 7, 9, 11 to 14,
    16, 17, 19, 22 and 23)

     This WP is filed under Articles 226 and 227 of the
Constitution of India praying to quash the order
dtd.22.9.11 made in Application No.6444/11, a certified
copy of the same is produced vide Annex-B as the same
is violative of Articles 14,16 and 21 of the Constitution
of India and etc.,
                             6

    This petition coming on for orders this day, N.
Kumar J., made the following:-

                        ORDER

This writ petition is filed against the interim order passed, which is pending before the Tribunal.

2. Today, a memo is filed stating that the main application itself is disposed and therefore, this writ petition has become infructuous.

3. Memo is taken on record. Writ petition is dismissed as having become infructuous.

Sd/-

JUDGE Sd/-

JUDGE SA