Karnataka High Court
Smt G Sangeetha W/O.Dr Chandrashekar vs The State Of Karnataka on 28 August, 2012
Bench: N.Kumar, H.S.Kempanna
1
THE HIGH COURT OF KARNATAKA AT BANGALORE
DATED THIS THE 28TH DAY OF AUGUST, 2012
PRESENT
THE HON'BLE MR. JUSTICE N.KUMAR
AND
THE HON'BLE MR.JUSTICE H.S.KEMPANNA
WRIT PETITION NO.37371/2011 (S-KAT)
BETWEEN
Smt. G. Sangeetha
W/o. Dr. Chandrashekar
Working as Superintendent of Police
at Mysore Sub-Division on the eve of
Her deputation at Mysore and posted on
Deputation to Hubli Electricity Company
(HESCOM) and permanent R/at.No.233/C,
Alenahalli, Nethaji Nagar, Police Layout,
1st Stage, Lalitadripura Post
Mysore - 570 010. ... Petitioner
(By Sri. M. Narayanabhat, Adv., for
M/s. Subbarao & Co.,)
AND:
1. The State of Karnataka
Rep. by its Principal Secretary
Department of Home
Vidhana Soudha
Bangalore 560 001.
2. The Director General and
Inspector General of Police,
2
Karnataka state,
Nrupathunga road,
Bangalore 560 001.
3. Sri G. T. Naik
Aged about 54 years
Working as Deputy Superintendent of
Police (Crime),
Office of the Assistant Inspector General of
Police (Crime), 4th Floor, Nrupathunga
Road, Bangalore 560 001.
4. Sri. Naik S S
Aged about 56 years
Working as Deputy Superintendent of
Police, CID Economic Offence
Carlton House
Bangalore.
5. Sri Papaiah J
Aged about 55 years
Working as Deputy Superintendent of
Police, Railways
Hubli.
6. Sri H R Mahadevaiah
Aged about 56 years
working as Deputy Superintendent of
Police, Kollegal Sub Division
Chamarajanagar district.
7. Sri. Mohd Ishtiaq Jameel
Aged about 56 years
Working as Deputy Superintendent of
Police, High Court Vigilance
Bangalore 560 001.
8. Sri Santhoshkumar
Aged about 55 years
3
Working as Deputy Superintendent of
Police, Karkala Sub-division
Udupi District.
9. Sri. Bhavimani G S
Aged about 55 years
Working as Deputy Superintendent of
Police, VVIP Security
Office of the Commissioner of Police
Bangalore 560 001.
10. Sri. Joshi Shrinath Mahadev
S/o.Mahadev
Aged about 39 years
Working as Assistant Commissioner of
Police, South Sub Division
Hubli.
11. Sri Vedamurthy
S/o.D C Basavaraju
Aged about 36 years
Working as Deputy Commissioner
of Police, Chikkamagalur.
12. Sri K M Shanatharaju
S/o.K Mahadevappa
Aged about 36 years
Working as Deputy Commissioner
of Police, Morke Sub Division
Belgaum.
13. Sri Hanumantharaya
S/o.Basavaraj Hospeti
Working as Deputy Superintendent of
Police, Challakere Sub Division
Chitradurga district.
14. Sri Devaraj D
Aged about 40 years
4
Working as Deputy Superintendent of
Police, Special Enquiries,
Economic Office, CID Carlton House
Bangalore 560 001.
15. Sri Chandrakanth M V
Aged about 42 years
Working as Deputy Superintendent of
Police, Special Enquiries,
Economic Office, CID Carlton House
Bangalore 560 001.
16. Smt Siri Gowri
Aged about 34 years
Working as Deputy Superintendent of
Police, State Intelligence
Bangalore.
17. Dr Dharanidevi K
Aged about 42 years
Working as Deputy Superintendent of
Police, (Departmental Enquiries)
Office of the Inspector General of
Police, Southern Range,
Mysore.
18. Smt Savitha S
W/o. Naranaswamy
Aged about 41 years
Working as Deputy Superintendent of
Police, Gulbarga Sub Division
Permanently R/at.No.402, A-1,
Sharavathi Block, National Games Village
Koramangala, Bangalore.
19. Sri Babasaheb Kodabagi
Aged about 36 years
Working as Deputy Superintendent of
Police, Raichur Sub Division, Raichur.
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20. Smt Maduraveena M L
W/o. Veerabhadrappa S Jamdar
Aged about 38 years
Working as Deputy Superintendent of
Police, CID Homicide Burglary Squad
Bangalore 560 001.
21. Sri Abdul Ahad
aged about 34 years
working as deputy superintendent of
police, karnataka lokayukta
city division, m s building
bangalore 560 001
22. Sri Girish S
S/o.B Shivappa
Working as Deputy Superintendent of
Police, Karnataka Lokayukta
City Division, M S Building
Bangalore 560 001.
23. Sri Puttamadaiah M
Aged about 42 years
Working as Deputy Superintendent of
Police, Panambur Sub Division
Mangalore. ... Respondents
(By Sri. Ranganatha S. Jois, Adv., for C/R.18 & R.21
Sri. S.G.Pandit Adv., for R.20, R.3 to 7, 9, 11 to 14,
16, 17, 19, 22 and 23)
This WP is filed under Articles 226 and 227 of the
Constitution of India praying to quash the order
dtd.22.9.11 made in Application No.6444/11, a certified
copy of the same is produced vide Annex-B as the same
is violative of Articles 14,16 and 21 of the Constitution
of India and etc.,
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This petition coming on for orders this day, N.
Kumar J., made the following:-
ORDER
This writ petition is filed against the interim order passed, which is pending before the Tribunal.
2. Today, a memo is filed stating that the main application itself is disposed and therefore, this writ petition has become infructuous.
3. Memo is taken on record. Writ petition is dismissed as having become infructuous.
Sd/-
JUDGE Sd/-
JUDGE SA