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[Cites 0, Cited by 1] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959

(2)The provisions of the Indian Evidence Act, 1872 (Central Act I of 1872), and the Indian Oaths Act, 1873 (Central Act X of 1873), shall apply to such inquiries and appeals.