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State of Tamilnadu - Section

Section 13 in Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974

13. Procedure to be followed in cases falling under section 14,15,16,17 or 18.

- The provisions of rule 11 shall apply mutatis mutandis to cases, in which the occupant of any land is not entitled, under section 14,15,16,17 or 18, as the case may be, to remain in occupation of the land.