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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Bombay Presidency - Subsection

Section 16(2) in The Bombay Motor Vehicles Tax Rules, 1959

(2)The certificate of final assessment of tax under sub-section (3) of Section 10 shall be issued in Form 'KT' by the Taxation Authority not later than the last week of July in the year in which the declaration is made.]