Delhi High Court - Orders
M/S Schenck Process Solutions India ... vs Gail India Limited & Anr on 8 May, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~28.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7921/2023 & CM APPL. 30569/2023, CM APPL.
30570/2023
M/S SCHENCK PROCESS SOLUTIONS
INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. Aishwarya Kaushiq, Mr. Parveen
Arora and Mr. Lokeshh Aidasani,
Advs.
Versus
GAIL INDIA LIMITED & ANR. ..... Respondents
Through: Mr. Ajit Pudussery, Mr. Vijayan,
Advs.
Mr. Sandeep Kumar Mahapatra,
CGSC and Mr. Tribhuvan, Adv
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 08.05.2024 List on 16th August, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 8, 2024 hp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 09/05/2024 at 23:30:40