Patna High Court - Orders
Ram Kishore Verma vs The State Of Bihar & Ors on 4 April, 2014
Author: Samarendra Pratap Singh
Bench: Samarendra Pratap Singh
Patna High Court LPA No.243 of 2014 (6) dt.04-04-2014
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.243 of 2014
In
Civil Writ Jurisdiction Case No. 6285 of 2008
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Ram Kishore Verma
.... .... Appellant/s
Versus
The State of Bihar & Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Shailendra Kumar Jha
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
and
HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
SINGH
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE I. A. ANSARI)
6 04-04-2014On the request made by the learned counsel for the appellant, let this case come up on 5.5.2014.
(I. A. Ansari, J) A.I./-
(Samarendra Pratap Singh, J)