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Patna High Court - Orders

Ram Kishore Verma vs The State Of Bihar & Ors on 4 April, 2014

Author: Samarendra Pratap Singh

Bench: Samarendra Pratap Singh

           Patna High Court LPA No.243 of 2014 (6) dt.04-04-2014




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                          Letters Patent Appeal No.243 of 2014
                                                            In
                                      Civil Writ Jurisdiction Case No. 6285 of 2008
                        ======================================================
                        Ram Kishore Verma
                                                                             .... .... Appellant/s
                                                         Versus
                        The State of Bihar & Ors
                                                                            .... .... Respondent/s
                        ======================================================
                        Appearance :
                        For the Appellant/s     :   Mr. Shailendra Kumar Jha
                        For the Respondent/s     : Mr.
                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
                                   and
                                   HONOURABLE MR. JUSTICE SAMARENDRA PRATAP
                                   SINGH
                        ORAL ORDER
                        (Per: HONOURABLE MR. JUSTICE I. A. ANSARI)

6        04-04-2014

On the request made by the learned counsel for the appellant, let this case come up on 5.5.2014.

(I. A. Ansari, J) A.I./-

(Samarendra Pratap Singh, J)