Section 11(3)(a) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(3)(a) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006

(a)Except as provided under the Act, no deviation in meeting the obligations cost on the Government under the Act, shall be permissible without approval of Legislature.

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State of Jammu-Kashmir - Subsection

Section 11(3)(a) in The Jammu and Kashmir Fiscal Responsibility and Budget Management Act, 2006