Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 561] [Entire Act] Union of India - Section Section 3 in The Amending Act, 1897 3. [ Savings.]- Rep. by the Repealing and Amending Act, 1903 (1 of 1903 ), s. 4 and Sch. III.
