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[Cites 0, Cited by 16] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(l) in The Disaster Management Act, 2005

(l)lay down guidelines for, or give directions to, the concerned Ministries or Departments of the Government of India, the State Governments and the State Authorities regarding measures to be taken by them in response to any threatening disaster situation or disaster;