(16)conspiring to escape, or to assist in escaping, or to commit any other of the offences aforesaid.[46] [For rules issued with reference to clauses (4), (6) and (7) of section 46, see Gazette of India, 1923, Pt.I, p.1751.]. Punishment of such offences.- The Superintendent may examine any person touching any such offence, and determine thereupon, and punish such offence by
