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[Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act]

State of Sikkim - Subsection

Section 28(4)(i) in Sikkim Sales Tax Act, 1983

(i)the conditions for the maintenance and production of accounts or documents or for furnishing information and the authority to which such accounts, documents or information may be furnished under section 13;