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Madhya Pradesh High Court

Rakesh Yadav vs The State Of Madhya Pradesh on 19 July, 2024

1 CRA-1142-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 1142 of 2024 (RAKESH YADAV AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 19-07-2024 Shri Neeraj Tiwari, Advocate for Appellants. Shri C.P.S.Parmar, Government Advocate for State. Appellants to cure the default within two weeks. List alongwith Criminal Appeal No.9737/2023.





                                (VIVEK AGARWAL)                            (AVANINDRA KUMAR SINGH)
                                     JUDGE                                          JUDGE


                         amit




Signature Not Verified
Signed by: AMIT JAIN
Signing time: 19-07-
2024 17:00:09