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Rajasthan High Court - Jaipur

R.K. Buildcreations Private Limited vs The Income Tax Officer on 11 October, 2022

Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                    D. B. Civil Writ Petition No. 14414/2022

                                      R.K. Buildcreations Private Limited
                                                                                                           ----Petitioner
                                                                          Versus
                                      The Income Tax Officer
                                                                                                       ----Respondent

For Petitioner : Mr. Abhinav Mathur Advocate on behalf of Mr. Prakhul Khurana Advocate.

HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 11/10/2022 Learned counsel for the petitioner prays for adjournment.

List this matter after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ MANOJ NARWANI /14 (Downloaded on 15/10/2022 at 09:17:35 PM) Powered by TCPDF (www.tcpdf.org)