Rajasthan High Court - Jaipur
R.K. Buildcreations Private Limited vs The Income Tax Officer on 11 October, 2022
Bench: Manindra Mohan Shrivastava, Vinod Kumar Bharwani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D. B. Civil Writ Petition No. 14414/2022
R.K. Buildcreations Private Limited
----Petitioner
Versus
The Income Tax Officer
----Respondent
For Petitioner : Mr. Abhinav Mathur Advocate on behalf of Mr. Prakhul Khurana Advocate.
HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI Order 11/10/2022 Learned counsel for the petitioner prays for adjournment.
List this matter after two weeks.
(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ MANOJ NARWANI /14 (Downloaded on 15/10/2022 at 09:17:35 PM) Powered by TCPDF (www.tcpdf.org)