Orissa High Court
Jual Oram vs State Of Odisha .... Opposite Party on 15 May, 2023
Author: Sashikanta Mishra
Bench: Sashikanta Mishra
IN THE HIGH COURT OF ORISSA AT CUTTACK
CRLMC No. 1303 of 2022
Jual Oram .... Petitioner
Mr. S. Mohanty, Adv.
-Versus -
State of Odisha .... Opposite Party
Mr. B.P. Tripathy, AGA
CORAM:
JUSTICE SASHIKANTA MISHRA
ORDER_ 15.05.2023 Order No. 1. This matter is taken up through hybrid mode.
02. 2. Learned counsel for the petitioner files the original certified copy of the FIR in Court. The same be kept on record.
3. List this matter day after tomorrow (17.05.2023).
4. S.R. be done in the meantime.
(Sashikanta Mishra) Judge A.K. Rana Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: High Court of Orissa Date: 16-May-2023 10:32:43 Page 1 of 1