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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Rajasthan - Subsection

Section 118(1)(ii) in Rajasthan Co-operative Societies Act, 1965

(ii)within twelve years from the date fixed in the order, decision or award and if no such date is fixed, from the date of the order, decision or award, as the case may be; or