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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(vii) in Rajasthan Sanskrit University Act, 1998

(vii)to borrow sums of money or raise public loans for the fulfilment of the objects of the University, on the security of the property of the University or on any other security, with the previous approval of the State Government;