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State of Jharkhand - Section

Section 114 in Bihar Education Code, 1961

114. Minimum number of tour days, tour programme and check list.

- He must submit his tour programme to the Block Development Officer before going out on tour. He should submit with his diaries a full list of the Primary schools special and indigenous schools, the date of its commencement, the date of inspection in the various months and any remarks thereon. The form will be returned with the diary. The Sub-Inspector of Schools is required to be more than 200 days on tour every year and to visit and inspect each Primary school in his area at least once a year and in addition to pay a surprise visit to each school at least four times in the year. The surprise visit should be paid in the course of ordinary inspection tour to other schools.(G. O. no. 2289-E, dated the 28th September, 1945.)