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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(3) in Paradip Port Harbour Craft Rules 1967

(3)Every harbour craft licensed for the carriage of passengers shall be so fitted that sufficient sitting space is available for each passenger and awnings and side weather screen shall also be provided, where necessary, to give protection to passengers from sun and weather respectively.