Section 20(1)(a) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Madhya Pradesh - Subsection

Section 20(1)(a) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989

(a)is a graduate of a recognized University in Science (with Physics as one of the subjects), technology or engineering or holds a recognized diploma in engineering; and

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State of Madhya Pradesh - Subsection

Section 20(1)(a) in The M.P. Standards of Weights and Measures (Enforcement) Rules, 1989