Section 82 in Jammu and Kashmir Rights of Persons with Disabilities Act, 2018
82. Alternative punishments.
- Where an act or omission constitutes an offence punishable under this Act and also under any other law for the time being in force, then, notwithstanding anything contained in such law, the offender found guilty of such offence shall be liable to punishment only under such law as provides for punishment which is greater in degree.Miscellaneous
