517. List of registers, etc., to be deposited in the record room (criminal section) of District and Sessions Judges. The Schedule and form numbers are given in brackets :-
(i)Court registers-(1)Sessions trials register (V-79)(2)Register of original miscellaneous proceedings (V-72).(3)Register of appeals (V-77)(4)Register of revisions (V-78).(5)Fine register A (V-73).(6)Fine register B (V-74).(7)Register of process-fees and diet-money (V-75).(ii)Record room registers-(1)Registers of records deposited in the record room (11-79).(2)Record room register of criminal cases (V-83).(iii)General-(1)Intimations of fines realized (V-98).(2)List of jurors and assessors.(3)Cause lists, etc.
