Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 7 in Delhi Laws Act, 1912 7. Power to extend enactments in force in other Provinces with modifications and restrictions.- [Repealed by the Part C States (Laws) Act, 1950 (30 of 1950), s. 4.]
