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[Cites 0, Cited by 0] [Section 56(4)] [Section 56] [Entire Act]

State of Uttar Pradesh - Subsection

Section 56(4)(c) in The U.P. Factories Rules, 1950

(c)a suitable nipple and globe valve connected for the exclusive purpose of attaching a test pressure guage for checking the accuracy of the pressure gauge referred to in clause (b) of this sub-rule;