Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(b) in The Punjab Minerals (Vesting of Rights) Act, 1994

(b)"Minerals" means minerals and minor minerals as defined in clause (a) and (e) respectively of section 3 of the Mines and Minerals (Regulation and Development) Act, 1957 (Central Act No. 67 of 1957);