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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1)(o) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(o)'Voter Verifiable Paper Audit Trail (VVPAT)' means Voter verifiable Paper Audit Trail System which enables the voter to physically verify the vote cast by herself/himself in addition to keeping a physical record of the ballot enabling manual counting of votes in cases of specified circumstances.