Section 37(2)(a) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

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State of Madhya Pradesh - Subsection

Section 37(2)(a) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

(a)the prohibition or regulation by licensing or otherwise, of mining, quarrying, excavating, blasting or any operation of a like nature near a State-protected monument or the construction of buildings on any land adjoining such monument and removal of unauthorised buildings;

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State of Madhya Pradesh - Subsection

Section 37(2)(a) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964