Supreme Court - Daily Orders
Kharag Singh vs State Of U.P. on 18 April, 2016
Bench: A.K. Sikri, R.K. Agrawal
ITEM NO.20 COURT NO.12 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No. 2915/2016
(Arising out of impugned final judgment and order dated 17/02/2016
in CRMWP No. 21753/2013 passed by the High Court Of Judicature at
Allahabad)
KHARAG SINGH AND ORS. Petitioner(s)
VERSUS
STATE OF U.P. AND ANR. Respondent(s)
(With appln. (s) for exemption from filing O.T. and interim relief)
Date : 18/04/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s)
Mr. Ayushya Kumar, Adv.
Mr. Sudeep Dey, Adv.
Mr. Nikilesh Ramachandran, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Nidhi Ahuja) (Tapan Kr. Chakraborty)
Court Master Court Master
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2016.04.21
16:05:29 IST
Reason: