Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jammu-Kashmir - Section Section 10 in Jammu and Kashmir Panchayati Raj Act, 1989 10. [ Remuneration to Sarpanch and Panches. [Substituted by Act No. 20 of 2018, dated 16.10.2018.] - Every Sarpanch and Panch shall be entitled to such monthly honorarium as may be specified by the Government.]
