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State of Uttar Pradesh - Section

Section 95 in The U.P. Co-operative Societies Rules, 1968

95.

A meeting of the general body or of the Committee of Management or of the Executive Committee of a co-operative society shall be held only at the headquarters of the society.Explanation. - The term "executive committee" shall mean any committee or sub-committee constituted by the Committee of Management to which all or any of the powers or functions of the Committee of Management are delegated.