Section 74(2)(d) in The U.P. Co-operative Societies Act, 1965

[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(2)(d) in The U.P. Co-operative Societies Act, 1965

(d)to investigate all claims against the co-operative society and subject to the provisions of me Act, to decide question of priority arising between claimants;

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State of Uttar Pradesh - Subsection

Section 74(2)(d) in The U.P. Co-operative Societies Act, 1965