Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 45(1)] [Section 45] [Entire Act] Union of India - Subsection Section 45(1)(a) in The Sale Of Goods Act, 1930 (a)when the whole of the price has not been paid or tendered;