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[Cites 0, Cited by 0] [Section 29B(1)] [Section 29B] [Entire Act]

State of Rajasthan - Subsection

Section 29B(1)(iv) in The Rajasthan Higher Judicial Service Rules, 1969

(iv)the junior officer has not been granted higher initial pay under Rajasthan Higher Judicial Service rules or advance increments under Rajasthan Service Rules or Rajasthan Civil Service (New Pay Scales) Rules, 1969.