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[Cites 0, Cited by 0] [Section 78] [Entire Act]

Union of India - Subsection

Section 78(2) in The Coal Mines Regulations, 2011

(2)The mechanised outlet shall be examined at least once in every 7 days by an engineer or electrical supervisor or foreman or any other competent person only authorised in writing by the engineer and a report of every such examination shall immediately be recorded in a bound paged book kept for the purpose and signed and dated by the person making the examination.