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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(1)(e) in The Karnataka State Minorities Commission Act 1994

(e)to make a factual assessment of the representation on minorities in the services of the Government undertakings, Government and quasi-Government bodies and in case re-presentation is inadequate, to suggest ways and means to achieve the desired level;