Allahabad High Court
V.P. Srivastava & Others vs Chairman & Managing Direcor, Bank Of ... on 5 February, 2014
Bench: Rajes Kumar, Ashwani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 23816 of 2010 Petitioner :- V.P. Srivastava & Others Respondent :- Chairman & Managing Direcor, Bank Of Baroda, Mumbai & Others Counsel for Petitioner :- Manu Mishra Counsel for Respondent :- A.S.G.I.,Shashi Shekher Tiwari,Vipin Sinha Hon'ble Rajes Kumar,J.
Hon'ble Ashwani Kumar Mishra,J.
In view of the office report, list in week commencing 24.2.2014. Office is directed to ensure availability of the substitution application on the next date.
Order Date :- 5.2.2014 OP