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[Cites 0, Cited by 0] [Section 9] [Entire Act]

NCT Delhi - Subsection

Section 9(3) in DELHI HIGHER JUDICIAL SERVICE RULES, 1970

(3)must have not attained the age of 45 years on the 1st day of January of the year in which the applications for appointment are invited . [amended by Delhi Higher Judicial Service (Amendment) Rules , 2019]