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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2)(a) in Tamil Nadu State Housing Board Act, 1961

(a)cause the said notice to be published weekly for three consecutive weeks in the [Fort St. George Gazette] [Now the Tamil Nadu Government Gazette.], and in two leading daily newspapers in the State, specifying the period up to which the objections will be received; and