Delhi High Court - Orders
Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 19 January, 2021
Author: Jayant Nath
Bench: Jayant Nath
$~OS-12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 144/2020
RELIANCE INDUSTRIES LIMITED & ANR ..... Plaintiffs
Through Mr.Pravin Anand, Ms. Vaishali Mittal
and Mr.Siddhant Chamola, Advs.
versus
OLX INDIA B. V. & ANR ..... Defendants
Through Ms.Shwetashree Majumdar, Adv.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 19.01.2021 This hearing is conducted through video-conferencing. IA No. 4056/2020 (u/o 39 R 1 & 2 CPC) and IA No. 4700/2020 (u/O 39 R4 CPC) The Board does not permit arguments today on the applications. List for arguments on 26.02.2021 at the end of the Board. Interim orders to continue.
JAYANT NATH, J JANUARY 19, 2021 rb