Allahabad High Court
M/S Sainik Krishak Sewa Kendra Thru' Its ... vs Indian Oil Corporation Ltd. & Another on 16 July, 2015
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 36 Case :- WRIT - C No. - 67004 of 2014 Petitioner :- M/S Sainik Krishak Sewa Kendra Thru' Its Prop. Respondent :- Indian Oil Corporation Ltd. & Another Counsel for Petitioner :- A.C. Pandey Counsel for Respondent :- Archana Singh Hon'ble Rajes Kumar,J.
Hon'ble Shamsher Bahadur Singh,J.
Smt. Archna Singh, learned Standing Counsel, states that counter affidavit has been filed on 7.7.2015. The same is not on record. Office is directed to place the same on record.
Learned counsel for the petitioner prays for and is granted four weeks and no more to file rejoinder affidavit.
List thereafter.
Order Date :- 16.7.2015 OP